Dr.Vinay Kumar Jain vs State Of U.P.Thru District ...
2015 Latest Caselaw 2717 ALL

Citation : 2015 Latest Caselaw 2717 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Dr.Vinay Kumar Jain vs State Of U.P.Thru District ... on 28 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- RENT CONTROL No. - 81 of 2015
 

 
Petitioner :- Dr.Vinay Kumar Jain
 
Respondent :- State Of U.P.Thru District Magistrate Barabanki And Ors.
 
Counsel for Petitioner :- Shafiq Mirza
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request made on behalf of the petitioner's Counsel, list this case in the next cause list.

Order Date :- 28.9.2015

MH/-

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