Rajesh Khandlwal vs State Of U.P. And Another
2015 Latest Caselaw 2716 ALL

Citation : 2015 Latest Caselaw 2716 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Rajesh Khandlwal vs State Of U.P. And Another on 28 September, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 38402 of 2014
 

 
Applicant :- Rajesh Khandlwal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Raghubir Singh
 
Counsel for Opposite Party :- Govt. Advocate,D.K. Srivastava
 

 
Hon'ble Rajesh Dayal Khare,J.

The case is passed over on the illness slip of Sri Raghubir Singh, learned counsel for the applicant.

Accordingly, list after two weeks.

Order Date :- 28.9.2015

Dev/-

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