Monday, 20, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Badri Nath Dixit vs O.P. Verma Director Technical ...
2015 Latest Caselaw 2715 ALL

Citation : 2015 Latest Caselaw 2715 ALL
Judgement Date : 28 September, 2015

Allahabad High Court
Badri Nath Dixit vs O.P. Verma Director Technical ... on 28 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 206 of 2015
 

 
Applicant :- Badri Nath Dixit
 
Opposite Party :- O.P. Verma Director Technical Education Kanpur & Anr.
 
Counsel for Applicant :- D.K.Singh Chauhan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

An application for impleadment has been filed for impleading Ms. Monika S.Garg, Principal Secretary, Technical Education, Government of U.P. as respondent no.3 in the petition.

Counsel for the applicant submits that when Ms. Monika S.Garg, Principal Secretary, Technical Education, Government of U.P. he gave a representation together with the copy of the order passed by the writ court for compliance on 15th and 18th September, 2015 through registered post  but till date no action has been taken.

On due consideration, the application is allowed. Counsel for the applicant is permitted to make necessary corrections in the body of the petition and take necessary steps.

Issue notice to the newly impleaded respondent returnable at an early.

Registry shall take immediate steps.

Order Date :- 28.9.2015

MH/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter