Soorajmal & 2 Others vs State Of U.P.
2015 Latest Caselaw 2714 ALL

Citation : 2015 Latest Caselaw 2714 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Soorajmal & 2 Others vs State Of U.P. on 28 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 2478 of 2015
 

 
Appellant :- Soorajmal & 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Harshit Pathak,Anurag Pathak
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

Put up this matter, day after tomorrow, before appropriate Court.

Order Date :- 28.9.2015

Ishan

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