Iqbal Khan vs Union Of India
2015 Latest Caselaw 2687 ALL

Citation : 2015 Latest Caselaw 2687 ALL
Judgement Date : 24 September, 2015

Allahabad High Court

Iqbal Khan vs Union Of India on 24 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- JAIL APPEAL No. - 1418 of 2014
 

 
Appellant :- Iqbal Khan
 
Respondent :- Union Of India
 
Counsel for Appellant :- From Jail
 
Counsel for Respondent :- A.G.A.,Sanjay Kumar Singh
 

 
Hon'ble Vipin Sinha,J.

On the request of Sri Sanjay Kumar Singh, learned counsel for the respondent, the case is passed over for the day.

List after two weeks.

Order Date :- 24.9.2015

Ishan

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