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Ramu Khangar vs State
2015 Latest Caselaw 2686 ALL

Citation : 2015 Latest Caselaw 2686 ALL
Judgement Date : 24 September, 2015

Allahabad High Court
Ramu Khangar vs State on 24 September, 2015
Bench: Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- JAIL APPEAL No. - 1432 of 2010
 

 
Appellant :- Ramu Khangar
 
Respondent :- State
 
Counsel for Appellant :- From Jail
 
Counsel for Respondent :- AGA
 

 
Hon'ble Vipin Sinha,J.

Sri Sarvesh Kumar Dubey is appointed as Amicus Curiae in this case on behalf of the appellant.

Office to supply a copy of documents and paper book to Sri Sarvesh Kumar Dubey learned amicus curiae for the appellant.

List after one month.

Order Date :- 24.9.2015

Ishan

 

 

 
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