Ram Babu Singh vs State Of U.P.
2015 Latest Caselaw 2685 ALL

Citation : 2015 Latest Caselaw 2685 ALL
Judgement Date : 24 September, 2015

Allahabad High Court

Ram Babu Singh vs State Of U.P. on 24 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 6490 of 2004
 

 
Appellant :- Ram Babu Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Babu Lal
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

List revised. None appears.

List this matter after two weeks.

Order Date :- 24.9.2015

Ishan

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