Ram Singh vs O.P. Rai, Basic Shiksha Adhikari, ...
2015 Latest Caselaw 2684 ALL

Citation : 2015 Latest Caselaw 2684 ALL
Judgement Date : 24 September, 2015

Allahabad High Court

Ram Singh vs O.P. Rai, Basic Shiksha Adhikari, ... on 24 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1686 of 2015
 

 
Applicant :- Ram Singh
 
Opposite Party :- O.P. Rai, Basic Shiksha Adhikari, Lakhimpur Kheri
 
Counsel for Applicant :- Narendra Singh,Pradeep Singh Somvanshi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri M.M.Asthana, and Sri Sandeep yadav, Advocates have put in appearance on behalf of the respondents. It has been informed by them order in compliance of the writ court has been passed.

As prayed, two days time is allowed to place on record the decision so taken by the authority.

List this case on 29.9.2015.

Order Date :- 24.9.2015

MH/-

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