Drig Pal @ Pintoo vs State Of U.P.
2015 Latest Caselaw 2683 ALL

Citation : 2015 Latest Caselaw 2683 ALL
Judgement Date : 24 September, 2015

Allahabad High Court

Drig Pal @ Pintoo vs State Of U.P. on 24 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 2194 of 2008
 

 
Appellant :- Drig Pal @ Pintoo
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Abhishek Tripathi,L.M. Singh,Sanjay Srivastava,Veer Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

Case called. List revised. None has appeared.

List after two weeks.

Order Date :- 24.9.2015

Ishan

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