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Munshi Ram vs State
2015 Latest Caselaw 2680 ALL

Citation : 2015 Latest Caselaw 2680 ALL
Judgement Date : 24 September, 2015

Allahabad High Court
Munshi Ram vs State on 24 September, 2015
Bench: Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 738 of 1991
 

 
Appellant :- Munshi Ram
 
Respondent :- State
 
Counsel for Appellant :- A.R.B. Kher,S. Ambwani
 
Counsel for Respondent :- AGA
 

 
Hon'ble Vipin Sinha,J.

Issue notice to the appellant to engage another counsel.

Steps be taken immediately.

List after one month along with Government Appeal No. 1593 of 1991.

Order Date :- 24.9.2015

Ishan

 

 

 
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