Rajesh Kumar vs Sunil Kant, Ex. Engineer ...
2015 Latest Caselaw 2679 ALL

Citation : 2015 Latest Caselaw 2679 ALL
Judgement Date : 24 September, 2015

Allahabad High Court

Rajesh Kumar vs Sunil Kant, Ex. Engineer ... on 24 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1676 of 2015
 

 
Applicant :- Rajesh Kumar
 
Opposite Party :- Sunil Kant, Ex. Engineer Provincial Division P.W.D. Etawah
 
Counsel for Applicant :- Vinod Kumar Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notice was issued to the opposite party vide order dated 24.8.2015 and the State Counsel was directed to communicate the gist of the order to the opposite party-contemnor.

It has been informed by the Standing Counsel that a letter dated 27.8.2015 was sent informing about the aforesaid order but neither the opposite party is not present nor any one else has contacted on his behalf.

Taking serious view of the matter, let bailable warrant be issued against the opposite party fixing 26.10.2015.

List this case on 26.10.2015.

Order Date :- 24.9.2015

MH/-

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