Surendra & 20 Ors. vs Sadakant, Prin. Secy. Nagar Vikas ...
2015 Latest Caselaw 2678 ALL

Citation : 2015 Latest Caselaw 2678 ALL
Judgement Date : 24 September, 2015

Allahabad High Court

Surendra & 20 Ors. vs Sadakant, Prin. Secy. Nagar Vikas ... on 24 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1674 of 2015
 

 
Applicant :- Surendra & 20 Ors.
 
Opposite Party :- Sadakant, Prin. Secy. Nagar Vikas Civil Sectt. & 3 Ors.
 
Counsel for Applicant :- Vinod Mishra,Dr. S.N. Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Affidavit of compliance filed by respondents nos, 1 to 4 are taken on record.

As prayed two weeks' time is allowed for filing objection/reply.

List thereafter.

Order Date :- 24.9.2015

MH/-

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