Durgesh Kumar Singh vs Rajendra Kumar Pandey, Pres. ...
2015 Latest Caselaw 2677 ALL

Citation : 2015 Latest Caselaw 2677 ALL
Judgement Date : 24 September, 2015

Allahabad High Court

Durgesh Kumar Singh vs Rajendra Kumar Pandey, Pres. ... on 24 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1663 of 2015
 

 
Applicant :- Durgesh Kumar Singh
 
Opposite Party :- Rajendra Kumar Pandey, Pres. Working As Distt. Inspector Of
 
Counsel for Applicant :- Sanjay Misra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

In compliance of the order dated 24.8.2015, Mr Rajendra Kumar Pandey, DIOS Faizabad is present. He prays for and is allowed two weeks' time to ensure compliance of the order passed by the writ court.

List on 16.10.2015. In case the order is not complied with, the aforesaid officer will appear again on the date fixed.

Order Date :- 24.9.2015

MH/-

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