Vinay Kumar Singh vs Rajendra Kumar Pandey Pres. ...
2015 Latest Caselaw 2676 ALL

Citation : 2015 Latest Caselaw 2676 ALL
Judgement Date : 24 September, 2015

Allahabad High Court

Vinay Kumar Singh vs Rajendra Kumar Pandey Pres. ... on 24 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1662 of 2015
 

 
Applicant :- Vinay Kumar Singh
 
Opposite Party :- Rajendra Kumar Pandey Pres. Working As Distt. Inspector Of
 
Counsel for Applicant :- Sanjay Misra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

In compliance of the order dated 24.8.2015,Sri Rajendra Kumar Pandey, District Inspector of Schools, Faizabad is present and prays for two weeks' time to ensure compliance of the order dated 13.5.2015.

As prayed time is allowed. List this case on 16.10.2015. In case, the order is not complied with, the opposite party, who is present today shall appear again on the next date of listing.

Order Date :- 24.9.2015

MH/-

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