Jagdish Chand Kashyap vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 2674 ALL

Citation : 2015 Latest Caselaw 2674 ALL
Judgement Date : 24 September, 2015

Allahabad High Court

Jagdish Chand Kashyap vs State Of U.P. And 2 Ors. on 24 September, 2015

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 3897 of 2015
 

 
Petitioner :- Jagdish Chand Kashyap
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Om Prakash Lohia
 
Counsel for Respondent :- C.S.C., Arvind Srivastava
 

 
Hon'ble Manoj Kumar Gupta,J.

The petition is dismissed.

For detailed orders, see order of the date passed in connected petition no. 3025 of 2015.

A certified copy of the order passed in connected petition no. 3025 of 2015, shall accompany copy of this order.

(Manoj Kumar Gupta, J.)

Order Date :- 24.9.2015

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