Subhash And 4 Ors. vs State Of U.P. And Another
2015 Latest Caselaw 2666 ALL

Citation : 2015 Latest Caselaw 2666 ALL
Judgement Date : 24 September, 2015

Allahabad High Court

Subhash And 4 Ors. vs State Of U.P. And Another on 24 September, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 22592 of 2015
 
Applicant :- Subhash And 4 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pradeep Kumar Rai
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Extension of Time Application No. 334129 of 2015

Heard Sri Pradeep Kumar Rai, learned counsel for the applicants and Sri Ripusudan Yadav, learned AGA for the State and perused the record.

The present application is barred by Section 362 Cr.P.C., and is accordingly dismissed.

Order Date :- 24.9.2015

VKG

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