Disauda Singh And 5 Ors. vs State Of U.P. And Another
2015 Latest Caselaw 2660 ALL

Citation : 2015 Latest Caselaw 2660 ALL
Judgement Date : 24 September, 2015

Allahabad High Court

Disauda Singh And 5 Ors. vs State Of U.P. And Another on 24 September, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 28203 of 2015
 
Applicant :- Disauda Singh And 5 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- A.B. Maurya
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No. 335454 of 2015

Heard Sri A. B. Maurya, learned counsel for the applicant, and Sri Nitin Srivastava, learned A.G.A. appearing for the State, and perused the record.

The correction application is allowed and the order dated 18.09.2015 is corrected as follows :

"1. In the third line of third paragraph of the order dated 18.09.2015, the word "applicant nos. 1 to 4" be deleted and in its place "applicant nos. 1 to 5" shall be read."

2. In the fifth line of third paragraph of the order dated 18.09.2015, the word "applicant no. 5" be deleted and in its place "applicant no. 6" shall be read."

Order Date :- 24.9.2015

VKG