Mahinder Singh And Another vs State Of U.P. & Another
2015 Latest Caselaw 2650 ALL

Citation : 2015 Latest Caselaw 2650 ALL
Judgement Date : 24 September, 2015

Allahabad High Court

Mahinder Singh And Another vs State Of U.P. & Another on 24 September, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 24064 of 2015
 
Applicant :- Mahinder Singh And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- R.K. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Extension of Time Application No. 334109 of 2015

Heard Sri R. K. Singh, learned counsel for the applicants and Sri Ripusudan Yadav, learned AGA for the State and perused the record.

The present application is barred by Section 362 Cr.P.C., and is accordingly dismissed.

Order Date :- 24.9.2015

VKG

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