Siyaram vs State Of U.P. And Another
2015 Latest Caselaw 2617 ALL

Citation : 2015 Latest Caselaw 2617 ALL
Judgement Date : 23 September, 2015

Allahabad High Court

Siyaram vs State Of U.P. And Another on 23 September, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2566 of 2015
 

 
Revisionist :- Siyaram
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Nanhe Lal Tripathi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Nanhe Lal Tripathi learned counsel for the revisionist, Sri Avdhesh Kumar Saxena learned A.G.A. for the State and perused the record.

As per office report dated 11.9.2015 notice issued to Opposite Party No. 2 but the same has not been received back after service. Lower court record has also not received from the trial court.

List the matter on 5.10.2015.

Reminder be sent to the trial court for transmiting the lower court record.

Order Date :- 23.9.2015

Ishan

Download the LatestLaws.com Mobile App