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Sanju (Minor) vs State Of U.P. And Another
2015 Latest Caselaw 2613 ALL

Citation : 2015 Latest Caselaw 2613 ALL
Judgement Date : 23 September, 2015

Allahabad High Court
Sanju (Minor) vs State Of U.P. And Another on 23 September, 2015
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2287 of 2015
 

 
Revisionist :- Sanju (Minor)
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Jitendra Pal Singh,Pradeep Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Jitendra Pal Singh, learned counsel for the revisionist, Sri Awdhesh Kumar Saxena learned A.G.A. for the State and perused the record.

List the matter after four weeks.

Order Date :- 23.9.2015

Ishan

 

 

 
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