Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shailendra Kumar @ Sanjay Kumar ... vs State Of U.P. And Another
2015 Latest Caselaw 2612 ALL

Citation : 2015 Latest Caselaw 2612 ALL
Judgement Date : 23 September, 2015

Allahabad High Court
Shailendra Kumar @ Sanjay Kumar ... vs State Of U.P. And Another on 23 September, 2015
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2307 of 2015
 

 
Revisionist :- Shailendra Kumar @ Sanjay Kumar Verma
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- P.C. Srivastava,Harikesh Kumar Gupta
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri P.C. Srivastava, Sri Harikesh Kumar Gupta, learned counsel for the revisionist and Sri Manish Dev learned A.G.A. for the State and perused the record.

As per office order dated 22.9.2015 notice issued to Opposite Party No. 2 through C.J.M., Pilibhit has not been received back after service.

Await for notice.

List the matter on 5.10.2015.

Order Date :- 23.9.2015

Ishan

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter