Jai Shankar vs Santosh Kumar Doharey, ...
2015 Latest Caselaw 2609 ALL

Citation : 2015 Latest Caselaw 2609 ALL
Judgement Date : 23 September, 2015

Allahabad High Court

Jai Shankar vs Santosh Kumar Doharey, ... on 23 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 617 of 2015
 

 
Applicant :- Jai Shankar
 
Opposite Party :- Santosh Kumar Doharey, Settlement Officer Of Consolidation
 
Counsel for Applicant :- A.K. Mishra
 
Counsel for Opposite Party :- Arun Kumar Tiwari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This is an application for listing.

List this case on 8.10.2015. Opposite party will appear on the said date.

Application stands disposed of accordingly.

Order Date :- 23.9.2015

MH/-

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