Ayush @ Nivesh (Minor) vs State Of U.P. And Another
2015 Latest Caselaw 2602 ALL

Citation : 2015 Latest Caselaw 2602 ALL
Judgement Date : 23 September, 2015

Allahabad High Court

Ayush @ Nivesh (Minor) vs State Of U.P. And Another on 23 September, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2711 of 2015
 

 
Revisionist :- Ayush @ Nivesh (Minor)
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Satyendra Narayan Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Satyendra Narayan Singh learned counsel for the revisionist and Sri Manish Dev learned A.G.A. for the State and perused the record.

As per office report dated 22.9.2015 notice issued to Opposite Party No. 2, but the same has not been received back after service.

Await for notice.

List the matter on 5.10.2015.

Order Date :- 23.9.2015

Ishan

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