Sahdev vs State Of U.P. And Another
2015 Latest Caselaw 2601 ALL

Citation : 2015 Latest Caselaw 2601 ALL
Judgement Date : 23 September, 2015

Allahabad High Court

Sahdev vs State Of U.P. And Another on 23 September, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2441 of 2015
 

 
Revisionist :- Sahdev
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Ravesh Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Ravesh Kumar Singh learned counsel for the revisionist, Sri Nikhil Chaturvedi learned A.G.A. for the State and perused the record.

As per office report dated 11.9.2015 notice has not been received back after service.

Await for service.

List in the week commencing 5.10.2015.

Order Date :- 23.9.2015

Ishan

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