Kalu @ Kishan Singh vs State Of U.P. And Another
2015 Latest Caselaw 2599 ALL

Citation : 2015 Latest Caselaw 2599 ALL
Judgement Date : 23 September, 2015

Allahabad High Court

Kalu @ Kishan Singh vs State Of U.P. And Another on 23 September, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2259 of 2015
 

 
Revisionist :- Kalu @ Kishan Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Shashi Prakash Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Case called in revised. None has present on behalf of the revisionist.

List the matter after three weeks.

Order Date :- 23.9.2015

Ishan

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