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Kamarujjama vs State Of U.P. And 3 Others
2015 Latest Caselaw 2598 ALL

Citation : 2015 Latest Caselaw 2598 ALL
Judgement Date : 23 September, 2015

Allahabad High Court
Kamarujjama vs State Of U.P. And 3 Others on 23 September, 2015
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2244 of 2015
 

 
Revisionist :- Kamarujjama
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Revisionist :- K.M. Tripathi
 
Counsel for Opposite Party :- Govt.Advocate,Ajai Shankar Pathak
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri K.M. Tripathi learned counsel for the revisionist, Sri Manish Dev learned A.G.A. for the State and illness of Sri Ajay Shankar Pathak learned counsel for Opposite Party No.2 and perused the record.

List the matter after three weeks.

Interim order, if any, is extended in the next date of listing.

Order Date :- 23.9.2015

Ishan

 

 

 
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