Citation : 2015 Latest Caselaw 2596 ALL
Judgement Date : 23 September, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL REVISION No. - 2211 of 2015 Revisionist :- Sanjay Singh And Another Opposite Party :- State Of U.P. And Another Counsel for Revisionist :- Gokaran Singh Counsel for Opposite Party :- Govt.Advocate,Avadhesh Singh Hon'ble Ramesh Sinha,J.
Passed over on account of illness of Sri Gokaran Singh, learned counsel for the revisionist.
List in the next cause list.
Order Date :- 23.9.2015
Ishan
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