Citation : 2015 Latest Caselaw 2594 ALL
Judgement Date : 23 September, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONTEMPT No. - 388 of 2015 Applicant :- Heera Lal Hela Opposite Party :- Shri Phoolendra Pathak Branch Manager Bank Of Baroda Counsel for Applicant :- Dr. Gyan Singh,Vina Sinha Hon'ble Dr. Devendra Kumar Arora,J.
On behalf of the respondents, second application for dismissal of the contempt petition and exemption for personal appearance is taken on record.
As prayed, two weeks time is allowed to the respondents to place on record the action taken in respect of payment of arrears to the petitioner.
List this case on 12.10.2015.
The Officer, who is present today, shall appear again on the date fixed.
Order Date :- 23.9.2015
MH/-
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