Satyapal Singh vs State Of U.P. And 3 Others
2015 Latest Caselaw 2573 ALL

Citation : 2015 Latest Caselaw 2573 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

Satyapal Singh vs State Of U.P. And 3 Others on 22 September, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 54406 of 2015
 

 
Petitioner :- Satyapal Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- R.P.S. Chauhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

It appears that by the passage of time the present writ petition has become infructuous.

Accordingly the writ petition is dismissed as infructuous.

Order Date :- 22.9.2015

Ashish Pd.

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