Uttar Pradesh Avas Evam Vikas ... vs Kripal Singh & Others
2015 Latest Caselaw 2567 ALL

Citation : 2015 Latest Caselaw 2567 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

Uttar Pradesh Avas Evam Vikas ... vs Kripal Singh & Others on 22 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 94 of 2004
 

 
Appellant :- Uttar Pradesh Avas Evam Vikas Parishad
 
Respondent :- Kripal Singh & Others
 
Counsel for Appellant :- Navannet Chandra Tripathi
 
Counsel for Respondent :- P.K. Singhal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Passed over on account of illness of Sri Navneet Chandra Tripathi learned counsel for the appellant.

2. List in the next cause list.

Order Date :- 22.9.2015

Ishan

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