U.P. State Industrial ... vs Mahipal & Others
2015 Latest Caselaw 2565 ALL

Citation : 2015 Latest Caselaw 2565 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

U.P. State Industrial ... vs Mahipal & Others on 22 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 108 of 2002
 

 
Appellant :- U.P. State Industrial Development Corpn. Ltd. Thru' Secy.
 
Respondent :- Mahipal & Others
 
Counsel for Appellant :- Ashwani K. Mishra,Archana Singh
 
Counsel for Respondent :- Surendra Tiwari
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Office shall ensure summoning of the record of the court below within three weeks.

2. Steps be taken within a week.

Order Date :- 22.9.2015

Ishan

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