Sarman Sonkar vs State Of U.P.
2015 Latest Caselaw 2564 ALL

Citation : 2015 Latest Caselaw 2564 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

Sarman Sonkar vs State Of U.P. on 22 September, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34245 of 2015
 

 
Applicant :- Sarman Sonkar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Sharma,Abhas Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

Vakalatnama filed by Sri Ali Hasan learned counsel on behalf of informant today in Court is being taken on record.

As prayed, put up this case along with records of Criminal Misc. Bail Application No. 34115 of 2015 on the date fixed showing the name of Sri Ali Hasan as learned counsel for the informant.

Order Date :- 22.9.2015

faraz

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