U.P. State Industrial Devl. Corp. ... vs Atul Kumar & Another
2015 Latest Caselaw 2563 ALL

Citation : 2015 Latest Caselaw 2563 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

U.P. State Industrial Devl. Corp. ... vs Atul Kumar & Another on 22 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 915 of 2001
 

 
Appellant :- U.P. State Industrial Devl. Corp. Ltd. Kanpur Nagar
 
Respondent :- Atul Kumar & Another
 
Counsel for Appellant :- Siddhartha Varma
 
Counsel for Respondent :- Kr. R.C. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. List along with First Appeal No. 917 of 2001.

Order Date :- 22.9.2015

Ishan

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