Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

U.P. State Industrial ... vs Abdul Gani & Others
2015 Latest Caselaw 2562 ALL

Citation : 2015 Latest Caselaw 2562 ALL
Judgement Date : 22 September, 2015

Allahabad High Court
U.P. State Industrial ... vs Abdul Gani & Others on 22 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 112 of 2002
 

 
Appellant :- U.P. State Industrial Development Corpn. Ltd. Thru' Secy.
 
Respondent :- Abdul Gani & Others
 
Counsel for Appellant :- Ashwani K. Mishra,Archana Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Office shall ensure summoning of the record of the Court below within three weeks.

2. Steps be taken within a week.

Order Date :- 22.9.2015

Ishan

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter