Uttar Pradesh Avas Evam Vikas ... vs Asha Ram(Since ...
2015 Latest Caselaw 2561 ALL

Citation : 2015 Latest Caselaw 2561 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

Uttar Pradesh Avas Evam Vikas ... vs Asha Ram(Since ... on 22 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 96 of 2004
 

 
Appellant :- Uttar Pradesh Avas Evam Vikas Parishad
 
Respondent :- Asha Ram(Since Deceased)Thru'His Legal Representatives & Ors
 
Counsel for Appellant :- Navannet Chandra Tripathi
 
Counsel for Respondent :- P.K. Singhal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Passed over on account of illness of Sri Navannet Chandra Tripathi learned counsel for the appellant.

2. List in the next cause list.

Order Date :- 22.9.2015

Ishan

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