Sanjeev Kumar vs State Of U.P. And 6 Others
2015 Latest Caselaw 2559 ALL

Citation : 2015 Latest Caselaw 2559 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

Sanjeev Kumar vs State Of U.P. And 6 Others on 22 September, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 54350 of 2015
 

 
Petitioner :- Sanjeev Kumar
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Vikrant Rana
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Heard learned counsel for the parties.

We see no reason to interfere with this writ petition, which raises purely factual dispute in respect of persons belonging to particular communities residing in the village.

Accordingly the writ petition is dismissed.

Order Date :- 22.9.2015

Ashish Pd.

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