Sajid Hussain Khan vs Sri Adesh Kumar Bishnoi, Dir. Of ...
2015 Latest Caselaw 2553 ALL

Citation : 2015 Latest Caselaw 2553 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

Sajid Hussain Khan vs Sri Adesh Kumar Bishnoi, Dir. Of ... on 22 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1289 of 2015
 

 
Applicant :- Sajid Hussain Khan
 
Opposite Party :- Sri Adesh Kumar Bishnoi, Dir. Of Agriculture, & Ors.
 
Counsel for Applicant :- Prabhat Kumar
 
Counsel for Opposite Party :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Put up tomorrow. State Counsel shall inform about today's order to the counsel for the petitioner.

Order Date :- 22.9.2015

MH/-

Download the LatestLaws.com Mobile App