G.D.A. vs Rajiv Bihari & Others
2015 Latest Caselaw 2547 ALL

Citation : 2015 Latest Caselaw 2547 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

G.D.A. vs Rajiv Bihari & Others on 22 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 85 of 2003
 

 
Appellant :- G.D.A.
 
Respondent :- Rajiv Bihari & Others
 
Counsel for Appellant :- Ajai Kumar Mishra
 
Counsel for Respondent :- Mahesh Gautam,Ashok Singh,Munna Pandey,Smt.Indrajeet Swaroop
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Sri Mahendra Pratap has put in appearance on behalf of the appellant.

2. As prayed, list after 10 days, showing his name as counsel for the appellant.

Order Date :- 22.9.2015

Ishan

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