Amit vs State Of U.P.
2015 Latest Caselaw 2546 ALL

Citation : 2015 Latest Caselaw 2546 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

Amit vs State Of U.P. on 22 September, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34356 of 2015
 

 
Applicant :- Amit
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kapil Tyagi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

Learned counsel for the applicant states that this is the second bail application moved on behalf of the applicant. First bail application of the applicant has been rejected by Hon'ble Ramesh Sinha, J.

Accordingly, list before appropriate Court in the next cause list along with records of first bail application.

Order Date :- 22.9.2015

faraz

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