Bashiruddin vs Nagar Palika Parishad, ...
2015 Latest Caselaw 2544 ALL

Citation : 2015 Latest Caselaw 2544 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

Bashiruddin vs Nagar Palika Parishad, ... on 22 September, 2015

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 671 of 2015
 

 
Appellant :- Bashiruddin
 
Respondent :- Nagar Palika Parishad, Muradnagar Ghaziabad Thru. Exe. Eng
 
Counsel for Appellant :- Sinil Singh,K.R. Sirohi
 
Counsel for Respondent :- Manu Saxena
 

 
Hon'ble Shashi Kant,J.

Case is passed over on the illness slip of Sri Manu Saxena, learned counsel for the respondents.

List in the next cause list.

(Shashi Kant, J.)

Order Date :- 22.9.2015

Pr/-

Download the LatestLaws.com Mobile App