Citation : 2015 Latest Caselaw 2542 ALL
Judgement Date : 22 September, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONTEMPT No. - 2709 of 2014 Applicant :- Priyanka Shukla Opposite Party :- Shri Dinesh Babu Sharma Posted As Director Basic Edu. & Ors. Counsel for Applicant :- D.R. Misra Counsel for Opposite Party :- M M Asthana,C.S.C.,Shobhit Mohan Shukla,Yogendra Nath Mishra Hon'ble Dr. Devendra Kumar Arora,J.
Application for deferment of contempt proceedings is taken on record.
It is stated by the respondent's Counsel that tomorrow the Review Petition against the judgment and order dated 28.10.2014 is coming up for orders, as such hearing of the instant contempt petition may be deferred.
Accordingly, list this case on 30.9.2015. If the order passed by the writ court is not complied with in its word and spirit by the date fixed, the opposite party no.5, will again appear on 30.9.2015.
Order Date :- 22.9.2015
MH/-
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