Hardwari vs Harikaran And Ors.
2015 Latest Caselaw 2541 ALL

Citation : 2015 Latest Caselaw 2541 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

Hardwari vs Harikaran And Ors. on 22 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1242 of 2015
 

 
Applicant :- Hardwari
 
Opposite Party :- Harikaran And Ors.
 
Counsel for Applicant :- Surendra Kumar,Nisha Srivastava
 
Counsel for Opposite Party :- C S C,Abhinav Nath Tripathi,Avinash Chandra,Sukumar Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List this case on 29.9.2015 alongwith service report.

Order Date :- 22.9.2015

MH/-

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