Srimati Indira Devi vs U.P.Housing & Development Board ...
2015 Latest Caselaw 2536 ALL

Citation : 2015 Latest Caselaw 2536 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

Srimati Indira Devi vs U.P.Housing & Development Board ... on 22 September, 2015

Bench: Rakesh Tiwari, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- MISC. BENCH No. - 1692 of 2004
 

 
Petitioner :- Srimati Indira Devi
 
Respondent :- U.P.Housing & Development Board ,And Others
 
Counsel for Petitioner :- H.S.Jain
 
Counsel for Respondent :- R.K.Mehrotra,Sampurnanand Shukla
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Rajan Roy,J.

Matter is taken up in the revised list. None appears on behalf of the petitioner to argue the case.

The writ petition is therefore dismissed for non prosecution. Interim order, if any, stands discharged.

Order Date :- 22.9.2015/SNT

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