In Re vs Sri Rakesh Agrawal, Advocate
2015 Latest Caselaw 2514 ALL

Citation : 2015 Latest Caselaw 2514 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

In Re vs Sri Rakesh Agrawal, Advocate on 21 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 27 of 2010
 

 
Applicant :- In Re
 
Opposite Party :- Sri Rakesh Agrawal, Advocate
 
Counsel for Applicant :- A. G. A.,Sudhir Mehrotra
 
Counsel for Opposite Party :- Ashutosh Srivastava,M.D. Mishra,M.K.Rajvanshi,Manish Goyal,Saurabh Gaur
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

Allowed vide order of date passed on separate sheets in leading CONTEMPT APPLICATION (CRIMINAL) No.- 7 of 2006.

Order Date :- 21.9.2015

MVS Chauhan/-

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