State Of U.P. vs Ram Chandra Gupta
2015 Latest Caselaw 2513 ALL

Citation : 2015 Latest Caselaw 2513 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

State Of U.P. vs Ram Chandra Gupta on 21 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- GOVERNMENT APPEAL No. - 2563 of 2015
 

 
Appellant :- State Of U.P.
 
Respondent :- Ram Chandra Gupta
 
Counsel for Appellant :- Govt.Advocate
 
Counsel for Respondent :- Shatrughan Yadav
 

 
Hon'ble Vipin Sinha,J.

Lower court record has already been received. Office is directed to initiate steps for preparation of paper book.

List thereafter.

Order Date :- 21.9.2015

Ishan

Download the LatestLaws.com Mobile App