Deepak Kumar Agarwal vs State Of U.P. & Another
2015 Latest Caselaw 2511 ALL

Citation : 2015 Latest Caselaw 2511 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

Deepak Kumar Agarwal vs State Of U.P. & Another on 21 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- APPLICATION U/S 378 No. - 39 of 2013
 

 
Applicant :- Deepak Kumar Agarwal
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Udai Chandani
 
Counsel for Opposite Party :- Govt. Advocate,Anoop Tiwari
 

 
Hon'ble Vipin Sinha,J.

Sri Udai Chandani, learned counsel appearing for the applicant prays for adjournment.

Accordingly the case is passed over for the day.

List in the next cause list.

Order Date :- 21.9.2015

Ishan

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