Sudhir Kumar vs State Of U.P.
2015 Latest Caselaw 2510 ALL

Citation : 2015 Latest Caselaw 2510 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

Sudhir Kumar vs State Of U.P. on 21 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6109 of 2015
 

 
Applicant :- Sudhir Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sushil Kumar Dwivedi,Amit Misra,Manoj Kumar Sharma,Yogesh Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Preetpal Singh Rathore
 

 
Hon'ble Vipin Sinha,J.

Shri Preetpal Singh Rathore has filed supplementary counter affidavit, the same is taken on record.

List in the next cause list to enable the counsel for the applicant to file supplementary rejoinder affidavit.

Order Date :- 21.9.2015

Ishan

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