Expand

2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011

January February March April May June July August September October November December

State Of U.P. vs J.P. Mairya And Others
2015 Latest Caselaw 2509 ALL

Citation : 2015 Latest Caselaw 2509 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

State Of U.P. vs J.P. Mairya And Others on 21 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 1418 of 1992
 

 
Appellant :- State Of U.P.
 
Respondent :- J.P. Mairya And Others
 
Counsel for Appellant :- A.G.A.
 

 
Hon'ble Vipin Sinha,J.

As per the office report dated 19.9.2015, the report of the concerned C.J.M. has not been received and the same is still awaited.

Office is directed to send a reminder to the concerned C.J.M. regarding compliance of the order of this court.

List in the week commencing 2.11.2015 along with fresh office report.

Order Date :- 21.9.2015

Ishan

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

State Of U.P. vs J.P. Mairya And Others
2015 Latest Caselaw 2509 ALL

LatestLaws Partner Event : IDRC

State Of U.P. vs J.P. Mairya And Others2015 Latest Caselaw 2509 ALL

LatestLaws Partner Event : IDRC

State Of U.P. vs J.P. Mairya And Others
2015 Latest Caselaw 2509 ALL