Ram Babu Sharma vs State Of U.P.
2015 Latest Caselaw 2508 ALL

Citation : 2015 Latest Caselaw 2508 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

Ram Babu Sharma vs State Of U.P. on 21 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 4542 of 2014
 

 
Appellant :- Ram Babu Sharma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- L.M. Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Vipin Sinha,J.

On the request of counsel for the appellant, list in the week commencing 26.10.2015.

Order Date :- 21.9.2015

Ishan

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