Smt. Pratabi Devi And Another vs State Of U.P. And 6 Others
2015 Latest Caselaw 2506 ALL

Citation : 2015 Latest Caselaw 2506 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

Smt. Pratabi Devi And Another vs State Of U.P. And 6 Others on 21 September, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 45223 of 2015
 

 
Petitioner :- Smt. Pratabi Devi And Another
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- A.K. Yadav
 
Counsel for Respondent :- C.S.C.,B.L.Verma
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Civil Misc. Correction Application No. 278429 of 2015

Correction application is allowed.

Necessary correction has been made in the order dated 12.8.2015 passed by this Court.

Order Date :- 21.9.2015

Ashish Pd.

Download the LatestLaws.com Mobile App